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Union of India - Section

Section 10 in The Forest (Conservation) Rules, 2003

10. Details of compensatory afforestation scheme:

(i)Details of non forest area/ degraded forest area identified for compensatory afforestation, its distance from adjoining forest, number of patches, size of each patch.
(ii)Map showing non-forest/degraded forest area identified for compensatory afforestation and adjoining forest boundaries.
(iii)Detailed compensatory afforestation scheme including species to be planted, implementing agency, time schedule, cost structure, etc.
(iv)Total financial outlay for compensatory afforestation scheme.
(v)Certificate from competent authority regarding suitability of area identified for compensatory afforestation and from management point of view. (To be signed by the concerned Deputy Conservator of Forests).