Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(1) in Coinage Act, 1906 (1)[The Central Government may, by notification in the Official Gazette, make rules] [Substituted for the words "The Central Government may make rules" by Act 47 of 1975, section 4(1) ] to carry out the purposes and objects of this Act.
