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Jammu & Kashmir High Court

Inhabitants Of Village Balakote vs Ut Of J&K & Ors on 18 May, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                        Sr. No. 82


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                       WP(C) No. 624/2021


Inhabitants of village Balakote                    .....Appellant(s)/Petitioner(s)
Poonch and ors.

q
                      Through: Mr. Mazher Ali Khan, Adv.
                 vs
UT of J&K & ors.                                              ..... Respondent(s)
                      Through: Ms. Pallavi Sharma, Assisting counsel to
                               Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                    ORDER

Reply be filed by or before the next date of hearing. List on 15.07.2022.

(RAJNESH OSWAL) JUDGE Jammu 18.05.2022 Eva