Jammu & Kashmir High Court
Inhabitants Of Village Balakote vs Ut Of J&K & Ors on 18 May, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 82
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 624/2021
Inhabitants of village Balakote .....Appellant(s)/Petitioner(s)
Poonch and ors.
q
Through: Mr. Mazher Ali Khan, Adv.
vs
UT of J&K & ors. ..... Respondent(s)
Through: Ms. Pallavi Sharma, Assisting counsel to
Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
Reply be filed by or before the next date of hearing. List on 15.07.2022.
(RAJNESH OSWAL) JUDGE Jammu 18.05.2022 Eva