Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 59 in Rajasthan Tenancy (Government) Rules, 1955 59. Limit to the cost of extra staff. - The cost of the extra staff employed should not ordinarily exceed 4 per cent of the demand, and in no case should it exceed 5 per cent of the demand.
