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[Cites 0, Cited by 0] [Section 225] [Entire Act]

State of Tamilnadu - Subsection

Section 225(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)services and facilities as per the scale laid down in Schedule X to these rules are provided at the occupational health centre referred to in clause (a); and