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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)if any railway servant while on duty desires to absent himself from duty, he shall immediately report the matter to his supervisor or in charge and shall not leave his duty until a competent railway servant has been placed in charge thereof.