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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(4)(b) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(b)"Category II Alternative Investment Fund" which does not fall in Category I and III and which does not undertake leverage or borrowing other than to meet day-to-day operational requirements and as permitted in these regulations;