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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(5)(iv) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(iv)The financial position and capacity of the applicant in performing the functions of a wholesaler or a fair price shop holder, as the case may be; and