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Himachal Pradesh High Court

Kuldeep Verma Alias Boss vs State Of Himachal Pradesh on 28 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

                                              1



         IN THE HIGH COURT OF HIMACHAL PRADESH
                         SHIMLA
                           Cr.MP(M) No.1812 of 2023
                                            Date of Decision: 28.09.2023




                                                                          .

    Kuldeep Verma alias Boss                                          ....Petitioner

                                            Versus





    State of Himachal Pradesh                                     .....Respondent
    Coram:




                                             of
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting?1
    For the Petitioner
                 rt                :        Mr. Harish Sharma, Advocate.
    For the Respondent              :
                               Mr. Raj Kumar Negi, Additional
                               Advocate General.

    ________________________________________________
    Sushil Kukreja, Judge (Oral)

At this stage, learned counsel for the petitioner seeks permission of this Court to withdraw the present petition, with liberty to file the same afresh.

2. Hence, the petition is dismissed, as withdrawn, with liberty, as aforesaid.

3. Pending miscellaneous application(s), if any, shall also stand disposed of.

(Sushil Kukreja) Judge September, 28, 2023 (subhash) 1 Whether reporters of Local Papers may be allowed to see the judgment?

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