Himachal Pradesh High Court
Kuldeep Verma Alias Boss vs State Of Himachal Pradesh on 28 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
1
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
Cr.MP(M) No.1812 of 2023
Date of Decision: 28.09.2023
.
Kuldeep Verma alias Boss ....Petitioner
Versus
State of Himachal Pradesh .....Respondent
Coram:
of
The Hon'ble Mr. Justice Sushil Kukreja, Judge.
Whether approved for reporting?1
For the Petitioner
rt : Mr. Harish Sharma, Advocate.
For the Respondent :
Mr. Raj Kumar Negi, Additional
Advocate General.
________________________________________________
Sushil Kukreja, Judge (Oral)
At this stage, learned counsel for the petitioner seeks permission of this Court to withdraw the present petition, with liberty to file the same afresh.
2. Hence, the petition is dismissed, as withdrawn, with liberty, as aforesaid.
3. Pending miscellaneous application(s), if any, shall also stand disposed of.
(Sushil Kukreja) Judge September, 28, 2023 (subhash) 1 Whether reporters of Local Papers may be allowed to see the judgment?
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