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[Cites 0, Cited by 0] [Section 29G(4)] [Section 29G] [Entire Act]

State of Karnataka - Subsection

Section 29G(4)(c) in Karnataka Co-Operative Societies Act, 1959

(c)make arrangement for repayment of loans due to the State Government and loans obtained on Government guarantee and other loans, and shall send report to the Registrar in this behalf;