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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(1) in Bengal Excise Act, 1909

(1)"beer" includes ale, stout, porter and all other fermented liquor [, whether solidified or not, made from malt and such other substances as the State Government may, by notification, specify in this behalf] [Substituted by section 3(1) of the Bengal Excise (Amendment) Act. 1965 (West Bengal Act 39 of 1965) for the words made from malt];