Punjab-Haryana High Court
Hardial Singh & Ors vs Union Territory on 2 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
RFA No. 3072 of 2007 (O&M)
Hardial Singh & Ors ... Appellants.
Versus
Union Territory, Chandigarh. ....Respondent.
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL. Present:- Mr. R.K.Dhiman, Advocate, for the appellants.
None for the respondent.
Rajesh Bindal. (J) For orders see detailed reasons recorded in separate order of even date passed in RFA No. 4238 of 2006 titled as "Mrs. Avtar Sachdev & Ors Vs. Union Territory, Chandigarh."
April 2, 2009 (Rajesh Bindal) tripti Judge