Section 130 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
130. [Copies of Public Documents] [ROC No. 3584 of 1950. ]:
- When a party to a suit or proceeding seeks to obtain a certified copy of a public document for being filed into Court in that suit or proceeding, he may apply to the Court wherein the suit or proceeding, is pending for the issue of a certificate to enable him to obtain such copy from the appropriate authority, and the Court shall, on being prima facie satisfied that the production of the certified copy in the suit or proceeding is necessary, issue to the applicant a certificate to that effect.D - Return of Documents
