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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(f) in Telangana Infrastructure Development Corporation Act, 1998

(f)planning, design, construction, maintenance, operation and management of any infrastructure facility within the meaning of section 80 IA of the Income Act, 1961, (Central Act 43 of 1961), as amended from time to time;