Section 42(2)(e) in The Co-Operative Societies Act, 1912

[Cites 0, Cited by 1] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(e) in The Co-Operative Societies Act, 1912

(e)to give such directions in regard to the collection and distribution of the assets of the society, as may appear to him to be necessary for winding up the affairs of the society.

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Union of India - Subsection

Section 42(2)(e) in The Co-Operative Societies Act, 1912