Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(27) in The Tamil Nadu Co-Operative Societies Act, 1983 (27)"society with limited liability" means a registered society, the liability of whose members for the debts of the society on its liquidation is limited by its bye-laws;
