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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(b) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(b)further, to appoint immediately after incorporation of the Private University and before starting of the classes, adequate number of faculty members along with necessary supporting staff in each department or discipline;