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K Akbar Ali vs K Umar Khan on 22 April, 2019

     ITEM NO.71                          REGISTRAR COURT. 1                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                   No(s).   31844/2018

     K AKBAR ALI                                                         Petitioner(s)

                                                     VERSUS

     K UMAR KHAN & ORS.                                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.173600/2018-EXEMPTION FROM FILING
     O.T. )

     Date : 22-04-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. Santosh Kumar Pandey, AOR

     For Respondent(s)
                                       Ms Namita Wali, Adv.
                                       Ms. Liz Mathew, AOR
                                       Mr Apurv, Adv.
                                       Mr. Arjun Singh Bhati, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for respondent nos. 1 to 3 and 5 to 7 submit that copies of pleadings have been received. Ld. Counsels for respondent nos. 1 to 3 and 5 to 7 are granted four weeks time for filing counter affidavit.

Ld. Counsel for the petitioner to take fresh steps to effect service on respondent nos. 4 and 8 within two weeks time as last opportunity. If steps are taken, notices be issued else process for listing before the Hon'ble Judge in Chambers for orders.

List again on 1.8.2019.

ANIL LAXMAN PANSARE Registrar