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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(1)(a) in The Jammu and Kashmir Reorganisation Act, 2019

(a)in section 2, in clause (f), the words "but does not include the State of Jammu and Kashmir" shall be omitted; and