Section 17(2)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

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State of Jammu-Kashmir - Subsection

Section 17(2)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(a)Fuel costs for four months equivalent to normative PLF;