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[Cites 0, Cited by 0] [Section 58(8)] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(8)(a) in The Bankura University Act, 2013

(a)section 59 shall stand repealed and thereupon the Bankura University Council referred in sub-section (1) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;