Rajasthan High Court - Jaipur
Dr Vikas Bhardwaj And Ors vs State Of Raj And Ors on 11 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.12686/2018
Dr Vikas Bhardwaj s/o Shri Satya Narayan Sharma & Others
----Petitioner
Versus
State of Rajasthan & Others
----Respondent
For Petitioner(s) : Mr.Vigyan Shah. For Respondent(s) : Mr.Siddharth Bapna, Mr.Harsh Sharma.
HON'BLE MR. JUSTICE ALOK SHARMA Order 11/07/2018 A copy of the petition be supplied to Mr.Siddharth Bapna and Mr.Harsh Sharma appearing for respondent no.3. Their names be shown in the cause list. They seek time to file reply to the petition.
Let reply to the petition be filed on or before 16.07.2018. Put up on July 16, 2018 as a first case.
(ALOK SHARMA),J Karan/1 Powered by TCPDF (www.tcpdf.org)