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Rajasthan High Court - Jaipur

Dr Vikas Bhardwaj And Ors vs State Of Raj And Ors on 11 July, 2018

Author: Alok Sharma

Bench: Alok Sharma

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No.12686/2018

                                   Dr Vikas Bhardwaj s/o Shri Satya Narayan Sharma & Others
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan & Others
                                                                                        ----Respondent

For Petitioner(s) : Mr.Vigyan Shah. For Respondent(s) : Mr.Siddharth Bapna, Mr.Harsh Sharma.

HON'BLE MR. JUSTICE ALOK SHARMA Order 11/07/2018 A copy of the petition be supplied to Mr.Siddharth Bapna and Mr.Harsh Sharma appearing for respondent no.3. Their names be shown in the cause list. They seek time to file reply to the petition.

Let reply to the petition be filed on or before 16.07.2018. Put up on July 16, 2018 as a first case.

(ALOK SHARMA),J Karan/1 Powered by TCPDF (www.tcpdf.org)