Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 43F in Tamil Nadu Entertainments Tax Rules, 1939 43F. [ [Added by G.O. No. 6632, Revenue, dated the 1st December 1973.] The notice in writing referred to in section 10-C shall be in Form XIX.]
