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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(a) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(a)to prepare and implement an operational plan and a rotational water supply for each irrigation season, consistent with the operational plan, prepared by the Distributory Committee and the Project Committee, and based upon the entitlement, area, soil and cropping pattern as approved by the managing committee or Distributory Committee, as the case may be, of the Project Committee;