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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Veterinary Practitioners Rules, 1976

(3)The Retuning Officer shall immediately inform the result of the election to the President shall forward the report to the State Government for publication of the names of the candidates duly elected in the "official Gazette" under Section 9.