Madhya Pradesh High Court
Devi Dayal Ahirwar vs The State Of Madhya Pradesh on 5 July, 2018
1 MCRC-5643-2012 The High Court Of Madhya Pradesh MCRC-5643-2012 (DEVI DAYAL AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 05-07-2018 None present for petitioner, despite second call. Shri Vaibhav Tiwari, G.A., for State. Adjourned.
List after four weeks.
(MOHD. FAHIM ANWAR) JUDGE Digitally signed by M. SANTOSH P MATHEWS Date: 2018.07.06 02:29:22 -07'00'