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Madhya Pradesh High Court

Devi Dayal Ahirwar vs The State Of Madhya Pradesh on 5 July, 2018

1 MCRC-5643-2012 The High Court Of Madhya Pradesh MCRC-5643-2012 (DEVI DAYAL AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 05-07-2018 None present for petitioner, despite second call. Shri Vaibhav Tiwari, G.A., for State. Adjourned.

List after four weeks.

(MOHD. FAHIM ANWAR) JUDGE Digitally signed by M. SANTOSH P MATHEWS Date: 2018.07.06 02:29:22 -07'00'