Punjab-Haryana High Court
Sarvesh Kaushal And Ors vs Gram Panchayat Bari Karoran on 21 December, 2015
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CACP No.9 of 2015(o&m)
Date of decision:21.12.2015
Sarvesh Kaushal and others ....Appellants
VERSUS
Gram Panchayat Bari Karoran .....Respondent
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MRS. JUSTICE RAJ RAHUL GARG
Present: Mr. Vinod S. Bhardwaj, Additional Advocate General,
Punjab for the appellants.
*****
HEMANT GUPTA, J.(Oral)
Learned counsel for the appellants wishes to withdraw the present appeal, at this stage.
Dismissed as withdrawn at this stage.
(HEMANT GUPTA)
JUDGE
DECEMBER 21, 2015 (RAJ RAHUL GARG)
'D. Gulati' JUDGE
GULATI DIWAKER
2015.12.21 17:19
I attest to the accuracy and
authenticity of this document