Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(iii) in Bihar Payment of Wages (Procedure) Rules, 1965 (iii)for every other application made by or on behalf of an unpaid group before the Authority - Twenty-five paise for each member of the group subject to a maximum of five rupees;
