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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(1)(b) in Manipur Value Added Tax Act, 2004

(b)to furnish a consolidated return relating to all or any of the places of business of the dealer in the State of Manipur for the said period or for such different periods and to such authority, as he may direct.