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[Cites 0, Cited by 2] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(3)It shall come into force on such date (being a date not later than the twentieth day of December, 1974), as the Central Government may, by notification in the Official Gazette, appoint.