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[Cites 0, Cited by 0] [Section 910] [Entire Act]

Bengal Presidency - Subsection

Section 910(c) in Police Regulations, Bengal , 1943

(c)The words "in charge" shall be noted against the names of officers who are in charge of police-stations or Courts. Sufficient space shall be left in each part for the entries of several years and the register ^shall not be rewritten more often than is necessary.