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[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(6)(b) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(b)Experience of the Applicant, relevant to the Project:
(i)Details of the project experience; and
(ii)Certificates and other documentation supporting the project experience;