Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(4) in Tamil Nadu Societies Registration Act, 1975 (4)The term of office of the members of the committee shall not exceed three years from the date of their appointment.