Supreme Court - Daily Orders
Aparajita Mishra vs Indian Institute Of Planning And ... on 15 May, 2023
Bench: Surya Kant, Aravind Kumar
ITEM NO.19 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL……………. Diary No(s).15269/2023
(Arising out of impugned final judgment and order dated 28-02-2023
in CC No. 77/2015 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
APARAJITA MISHRA Appellant(s)
VERSUS
INDIAN INSTITUTE OF PLANNING AND
MANAGEMENT (IIPM) & ORS. Respondent(s)
(IA No.90042/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.90040/2023-CONDONATION OF DELAY IN FILING
APPEAL)
Date : 15-05-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Ms. Akanksha Choudhary, AOR
Mr. Tushar Roy, Adv.
Ms. Kinnori Ghosh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A. No.3504/2020.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2023.05.15 16:40:00 IST Reason: