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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(xii)"Qualified candidate" means the candidate who has appeared for the EAMCET / EAMCET-AC and has been assigned rank in the common merit list and has the eligibility as per the criteria laid under Rule 3.