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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(e) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(e)ten members to be appointed by the Government, two each from amongst,—
(i)eminent Medical Geneticists;
(ii)eminent Gynaecologists and Obstetricians;
(iii)eminent Paediatricians;
(iv)eminent Social Scientists; and
(v)representatives of Women Welfare Organizations;