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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Factory Rules, 1952

(2)[ They shall extend to the territories which immediately before the 1st November, 1956, were comprised in the States of Punjab and Patiala and East Punjab States Union.] [Substituted by Punjab Government No. 2372-VII-DS-Lab,-60/18362, dated the 16th June, 1960.]