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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(3)(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)Failing to comply section 35(3)(a) shall be punishable with imprisonment not exceeding three months with the payment of penalty as determined under section 35(3)(a).