Supreme Court - Daily Orders
Commissioner Of Customs (Acc And ... vs Global Vectra Helicorp. Ltd. Through ... on 11 December, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.43 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 36880/2015
COMMISSIONER OF CUSTOMS (ACC & IMPORTS), MUMBAI Appellant(s)
VERSUS
GLOBAL VECTRA HELICORP. LTD. ETC ETC. Respondent(s)
(With appln. (s) for condonation of delay in filing appeal and
office report)
Date : 11/12/2015 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Mr. P.S. Patwalia, ASG
Mr. Rupesh Kumar, Adv.
Mr. Ajay Bansal, Adv.
Mr. Gaurav Yadava, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. C. Harishankar, Sr. Adv.
Mr. Atul Nanda, Sr. Adv.
Mr. Saurabh Kripal, Adv.
Ms. Rameeza Hadeem, Adv.
Mr. Priyadarshi Gopal, Adv.
For Mr. M. Y. Deshmukh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. M.Y. Deshmukh, learned counsel accepts notice on behalf of the respondents.
Tag with C.A. Nos. 2515-2519 of 2011.
Signature Not Verified Digitally signed by(Meenakshi Kohli) Meenakshi Kohli Date: 2015.12.11 (Jaswinder Kaur) Court Master Court Master 12:31:49 IST Reason: