Madhya Pradesh High Court
Arjun Patel @ Malgujar vs The State Of Madhya Pradesh on 4 November, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 MCRC-39247-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 39247 of 2024
(ARJUN PATEL @ MALGUJAR Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 04-11-2024
Shri Satyam Agrawal - Advocate for the applicant.
Shri Mohan Sausarkar - Government Advocate for the
respondents/State.
Photocopy of case diary is available. Notice issued to respondent No.2 has been received back on the ground that house is locked.
Accordingly, on payment of fresh process fee by Registered AD mode, payable within three working days, office is directed to issue fresh notice to respondent No.2.
List this case after service of notice.
(G. S. AHLUWALIA) JUDGE SR* Signature Not Verified Signed by: SHANU RAIKWAR Signing time: 04-11-2024 18:36:29