Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 19 July, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Ms.Prabha Badadare a/w. Nikhil Waje, Mohini Mulakatte i/by.Indrajeet Suryavanshi for Applicant. Ms.S.D.Shinde- APP for the State. Mr.Venkatesh Dhond,Sr. Adv. a/w. D.Patil i/by. M/s.K.Ashar & Co. for R.No.2.
CORAM : RANJIT MORE. &
SMT. BHARATI DANGRE, JJ
DATE : 19th July, 2019
P.C. :
Stand over to 22/08/2019.
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