Section 43 in The Orissa Town Planning and Improvement Trust Act, 1956
43. Matters to be considered when framing improvement scheme.
- When framing an improvement scheme in respect of any area, the Planning authority shall have regard to-(i)the nature and conditions of neighbouring areas and/or of the Municipality as a whole;(ii)the direction in which the expansion of the area and the Municipality appears likely to take place; and(iii)the likelihood of improvement schemes being required for other parts of the area or the Municipality.
