Calcutta High Court
Forum Projects Private Limited vs Gaurav Karnani And Others on 7 April, 2026
OD-25
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
APO/11/2026
IA NO: GA/1/2026
FORUM PROJECTS PRIVATE LIMITED
VS
GAURAV KARNANI AND OTHERS
BEFORE:
The Hon'ble JUSTICE GAURANG KANTH
Date : 7th April, 2026.
Appearance:
Mr. Ritoban Sarkar, Adv.
Mr. S.K. Singhi, Adv.
Ms. Riti Basu, Adv.
Ms. Piyali Pan, Adv.
Ms. Jhanvi Jain, Adv.
...for the appellant
Mr. Anirban Ray, Sr. Adv.
Ms. Antara Biswas, Adv.
Ms. Ranjababi, Adv.
...for the respondent
The Court: Learned Counsel for the petitioner states that he is being led by learned Senior Counsel, Mr. Jishnu Chowdhury. He prays for an adjournment on the ground that learned Senior Counsel, Mr. Jishnu Chowdhury is in some personal difficulty.
Let this matter be listed on 28th April, 2026.
(GAURANG KANTH, J.) R.Bhar