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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(n) in The Dibrugarh University Act, 1965

(n)to place before the Court, the annual report of the working of the University, the annual statement of account, the budget of the University for next financial year, the audit report on the annual statement of account together with the views of Executive Council upon them, for consideration and necessary action :