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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(vii) in The Haryana New Mandi Townships Building Rules, 1967

(vii)Lighting and ventilation of internal water closet - Where the water-closet is in connection with a domestic building and is entered directly from the external air, it shall be provided with a sufficient opening for lighting and ventilation as near the top as practicable and communicating directly with the external air.