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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(c) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(c)if such unsolicited commercial communication violates any provisions of the law for the time being in force or any judgement or decree, award or order or direction passed or made by any competent Court or tribunal or authority or forum or commission, as the case may be.]