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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(j) in The M.P. Vanijyik Kar Niyam, 1995

(j)"Repealed Act" means the Madhya Pradesh General Sales Tax Act, 1958 (No. 2 of 1959);