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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(1)(a) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(a)comply with the provisions of these regulations, as far as they may apply, circulars issued thereunder and any other terms and conditions specified by the Board from time to time;