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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(c) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(c)the appointment of sub- committees and local committees and of persons by the Board for the purpose of assisting it in performing its functions under this Act;