Section 80(2)(b) in Sikkim Shops and Commercial Establishments Act, 1983

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Sikkim - Subsection

Section 80(2)(b) in Sikkim Shops and Commercial Establishments Act, 1983

(b)the period for which, the conditions subject to which and the holidays and occasions on which the operation of the provisions of this Act may be suspended

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State of Sikkim - Subsection

Section 80(2)(b) in Sikkim Shops and Commercial Establishments Act, 1983